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Kerala HC Seeks Explanation on Controversy of Stale Halal Jaggery Used at Sabarimala - (22 Nov 2021)

FOOD ADULTERATION

Kerala High Court has directed the Commissioner of Food Safety to file an explanation about the ongoing controversy of stale halal jaggery being used at Sabarimala to prepare prasadam and nivedyam.

Tags : KERALA HIGH COURT   CONTROVERSY OF STALE HALAL JAGGERY USED AT SABARIMALA  

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