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Supreme Court Grants Protection from Arrest to Ex-Mumbai Police Chief Param Bir Singh - (22 Nov 2021)

CRIMINAL

Supreme Court has granted protection from arrest to former Mumbai Police Commissioner Param Bir Singh in various cases registered against him by the Mumbai Police. The Court has asked Param Bir Singh to join the investigation.

Tags : SUPREME COURT   EX-MUMBAI POLICE CHIEF PARAM BIR SINGH  

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