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Supreme Court Issues Notice on CBI's Plea Challenging Anticipatory Bail Granted to Police Officials - (22 Nov 2021)

CRIMINAL

Supreme Court has issued notice on a petition filed by the Central Bureau of Investigation challenging the anticipatory bail granted by the Kerala High Court to four police and intelligence bureau officials in the case related to the alleged framing of ISRO scientist Nambi Narayanan in a 1994 espionage case.

Tags : SUPREME COURT   ANTICIPATORY BAIL GRANTED TO POLICE OFFICIALS  

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