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Standard Operating Procedures (SOP) for random checking of imported consignments of metal scrap with respect to radioactive contamination- (Ministry of Commerce and Industry) (15 Nov 2021)

MANU/DGFT/0158/2021

Commercial

In exercise of powers conferred under paragraph 1.03 and 2.04 of the Foreign Trade Policy (2015-2020), the Director General of Foreign Trade hereby notifies the Standard Operating Procedures (SOP) for random checking of imported consignments of metal scrap with respect to radioactive contamination as enclosed in the Annexure to this Public Notice.

2. This shall come into force with immediate effect.

3. Effect of Public Notice:

The Standard Operating Procedure (SOP) for random checking of imported consignments of metal scrap with respect to radioactive contamination is notified.

Tags : SOP   CHECKING   IMPORTED CONSIGNMENTS  

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