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J&K&L HC: Employer is Justified in Excluding Candidates With Higher Qualification for Recruitment - (22 Nov 2021)

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Jammu and Kashmir and Ladakh High Court has observed that any higher qualification than the one prescribed for a particular post may not be a suitable qualification and that the employer, in its wisdom, is justified in excluding candidates with higher qualification from the ambit of selection.

Tags : JAMMU AND KASHMIR AND LADAKH HIGH COURT   CANDIDATES WITH HIGHER QUALIFICATION FOR RECRUITMENT  

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