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MP HC Denies Bail to Man Accused of Establishing Physical Relationship with Minor Wife - (22 Nov 2021)

CRIMINAL

Madhya Pradesh High Court has denied bail to a man who has been accused of establishing a physical relationship with his wife who was below the age of 18 at the time of the commission of the alleged offence and thereby booked for committing rape.

Tags : MADHYA PRADESH HIGH COURT   PHYSICAL RELATIONSHIP WITH MINOR WIFE  

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