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Madras HC Directs Police to Refrain from Arresting Former Minister Rajenthra Bhalaji - (22 Nov 2021)

CRIMINAL

Madras High Court has asked the Tamil Nadu Police not to arrest till the next date of hearing, former Minister and Senior AIADMK member, K.T. Rajenthra Bhalaji, accused in the government job offer scam.

Tags : MADRAS HIGH COURT   FORMER MINISTER RAJENTHRA BHALAJI  

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