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Madras HC Grants Bail Murder Accused in Cashew Factory Worker's Death Case - (22 Nov 2021)

CRIMINAL

Madras High Court has granted bail to murder accused T.R.V. S Ramesh, DMK MP from Cuddalore, upon satisfaction that a substantial portion of the police investigation has been already completed.

Tags : MADRAS HIGH COURT   CASHEW FACTORY WORKER'S DEATH CASE  

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