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Jharkhand HC Dismisses PIL Filed Against Organising Ranchi Match with Full Audience Capacity - (22 Nov 2021)

CIVIL

Jharkhand High Court has dismissed a Public Interest Litigation (PIL) petition filed challenging the decision of the Jharkhand State Cricket Association to conduct a T-20 cricket match between India & New Zealand with full capacity.

Tags : JHARKHAND HIGH COURT   ORGANISING RANCHI MATCH WITH FULL AUDIENCE CAPACITY  

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