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DGFT Issues Trade Notice to Importer-Exporter Codes for Deactivation - (22 Nov 2021)

CIVIL

Directorate General of Foreign Trade (DGFT) has issued the trade notice to all Importer-Exporter Codes (IECs) which have not been updated after January 01, 2014 shall be deactivated with effect from December 06, 2021.

Tags : DIRECTORATE GENERAL OF FOREIGN TRADE   IMPORTER-EXPORTER CODES  

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