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Kerala HC Directs to Decide on Proposal to Construct Gabion Box Bridge over Pampa River - (19 Nov 2021)

CIVIL

Kerala High Court has directed the State to take a final call on the proposal to construct a Gabion box bridge across the Njunangar river at Pampa and to commence the construction work immediately. The Court has issued the directive in a matter pertaining to the urgent need to reconstruct the damaged Njunangar Bridge at Pampa during the ongoing Mandala Makaravillku Festival at Sabarimala.

Tags : KERALA HIGH COURT   PROPOSAL TO CONSTRUCT GABION BOX BRIDGE OVER PAMPA RIVER  

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