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Allahabad HC: Interfaith Marriage Registration Can't Be Refused by Insisting on Conversion Approval - (19 Nov 2021)

FAMILY

Allahabad High Court has observed that the Marriage Registrar/Officer lacks the power to withhold the registration of marriage, merely for the reason that the parties have not obtained the necessary approval of conversion from the district authority.

Tags : ALLAHABAD HIGH COURT   INTERFAITH MARRIAGE REGISTRATION  

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