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Delhi HC Directs City Subordinates to Adhere to Directions Permitting Hybrid or Video Conferencing - (19 Nov 2021)

CIVIL

Delhi High Court has directed all the city's subordinate courts to strictly adhere and comply to the directions passed by its Full Court permitting them to allow hybrid or video conferencing facility at the request of parties.

Tags : DELHI HIGH COURT   DIRECTIONS PERMITTING HYBRID OR VIDEO CONFERENCING  

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