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Rajasthan HC Suo Moto Exercises Writ Jurisdiction Directing Husband to Pay Monthly Maintenance - (19 Nov 2021)

FAMILY

Rajasthan High Court has exercised its extraordinary writ jurisdiction and directed a man to pay monthly maintenance to his deserted wife and children as an interim measure. The Court was considering a habeas corpus petition filed by a woman alleging that her husband was being detained and blackmailed by one of the respondents.

Tags : RAJASTHAN HIGH COURT   HUSBAND TO PAY MONTHLY MAINTENANCE  

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