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Karnataka High Court Urges State to Fill Up Vacant Posts in Forensic Science Laboratories - (19 Nov 2021)

CIVIL

Karnataka High Court has urged the state government to fill up vacant posts in Forensic Science Laboratories in the state, to improve its functioning which would help in early disposal of criminal trials pending in courts.

Tags : KARNATAKA HIGH COURT   VACANT POSTS IN FORENSIC SCIENCE LABORATORIES  

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