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SC Issues Directions for Disbursement of Compensation And Expeditious Adjudication of MACT Claims - (19 Nov 2021)

MOTOR VEHICLES

Supreme Court has issued a slew of directions regarding disbursement of compensation and expeditious adjudication of motor accident claims by online mechanism in the writ petition filed by Insurance Company Bajaj Allianz seeking slew of directions in the matter.

Tags : SUPREME COURT   MACT CLAIMS  

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