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SEBI: Intermediary Ensure Persons Comply with Fit and Proper Person Criteria - (19 Nov 2021)

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Securities and Exchange Board of India (SEBI) has notified the Securities and Exchange Board of India (Intermediaries) (Third Amendment) Regulations, 2021 which seeks to amend the Securities and Exchange Board of India (Intermediaries) Regulations, 2008 wherein the Intermediary ensure persons comply with fit and proper person criteria.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   PERSONS COMPLY WITH FIT AND PROPER PERSON CRITERIA  

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