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Tripura HC Directs Closure of Shops in State Selling Wild Animals, Birds Notified Under Wild Life Act - (18 Nov 2021)

ENVIRONMENT

Tripura High Court has directed the authorities under the Wildlife (Protection) Act to take action regarding the closure of all such shops in the state of Tripura where animals and birds notified under the Act are being sold. The Court has called for a compliance report/order in this regard within a period of two weeks.

Tags : TRIPURA HIGH COURT   CLOSURE OF SHOPS IN STATE SELLING WILD ANIMALS   BIRDS  

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