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Kerala High Court Issues Guidelines for Family Court to Endorse Divorce Under Muslim Personal Law - (18 Nov 2021)

FAMILY

Kerala High Court has formulated guidelines to be followed by the Family Court in a petition filed to endorse an extrajudicial divorce under Muslim Personal Law. The Court was considering the scope and nature of the enquiry to be undertaken by the Family Court in such cases

Tags : KERALA HIGH COURT   DIVORCE UNDER MUSLIM PERSONAL LAW  

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