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Supreme Court Dismisses CBSE-ICSE Students' Plea Seeking Hybrid Option for Class X-XII Term Exams - (18 Nov 2021)

EDUCATION

Supreme Court has dismissed a writ petition filed by students seeking urgent directions to conduct Class X and XII CBSE and ICSE Term I exams in hybrid manner for November 18, 2021. The Court has dismissed the petition observing that the CBSE term exams have already commenced on November 16 and an intervention at this juncture will disturb the process. The bench also noted in the order that the ICSE term exams are commencing from November 22.

Tags : SUPREME COURT   HYBRID OPTION FOR CLASS X-XII TERM EXAMS  

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