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SC Raps BCCI for Objecting to Lodha Panel Report - (04 Mar 2016)

Supreme Court, while rapping BCCI, State Cricket Associations for objecting to Lodha panel report, has said it will not allow these cricketing bodies and their administrators to delay the much-needed reforms to bring purity back into Indian cricket.

Tags : SUPREME COURT   BCCI   STATE CRICKET ASSOCIATIONS  

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