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Bombay HC Grants Anticipatory Bail to Chartered Accountant Who Allegedly Submitted Bogus Surety - (18 Nov 2021)

CRIMINAL

Bombay High Court has granted Anticipatory Bail to Chartered Accountants (CA) who has allegedly submitted a bogus surety.

Tags : BOMBAY HIGH COURT   ANTICIPATORY BAIL   CHARTERED ACCOUNTANT   BOGUS SURETY  

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