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Delhi HC Slams Delhi Government on MakeMyTrip Service Tax Default Case - (04 Mar 2016)

Delhi HC, while hearing plea by online travel company MakeMyTrip India Pvt. Ltd against arrest of one its senior officials for alleged service tax evasion of Rs.67.44 crore, has slammed Government for alleged misuse of its discretionary powers to arrest defaulters under the Finance Act.

Tags : DELHI HC   MAKEMYTRIP INDIA PVT. LTD  

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