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Kerala High Court Seeks Response On Alleged Use Of Spoiled Jaggery To Prepare Prasadam At Sabarimala - (18 Nov 2021)

CIVIL

Kerala High Court has sought response of the State and the Travancore Devaswom Board on a plea alleging that spoiled halal-certified jaggery was being used to prepare Nivedyam and Prasadam at Sabarimala.

Tags : KERALA HC   SABARIMALA   NIVEDYAM  

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