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Criminal Defamation Case: Madras High Court Orders Release Of Filmmaker Leena Manimekalai's Passport - (18 Nov 2021)

CRIMINAL

Madras High Court has observed that the passport of filmmaker Leena Manimekalai could not have been impounded merely on the basis of a criminal defamation case pending against her and ordered the release of the same.

Tags : MADRAS HC   CRIMINAL DEFAMATION   LEENA MANIMEKALAI  

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