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Mumbai Court Allows Police's Plea To Declare Param Bir Singh "Absconder" - (18 Nov 2021)

CRIMINAL

Metropolitan Magistrate Court in Mumbai has issued a proclamation against "absconding" accused Param Bir Singh, former Mumbai police commissioner and two others in an alleged extortion case.

Tags : PARAM BIR SINGH   ABSCONDER   FORMER MUMBAI POLICE COMMISSIONER  

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