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Delhi Court Refuses Interim Injunction Against Salman Khurshid's Book - (18 Nov 2021)

CIVIL

Delhi Court has refused to grant an ad-¬interim ex-¬parte injunction in the suit filed by Hindu Sena President, Vishnu Gupta against the book written by Former Union Minister Salman Khurshid titled 'Sunrise Over Ayodhya' on the ground that it would curtail the Author's right of speech & expression.

Tags : INJUNCTION   SALMAN KHURSHID   VISHNU GUPTA   'SUNRISE OVER AYODHYA  

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