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Calcutta HC Refuses To Interfere With SB Order Staying Criminal Proceedings Against Suvendu Adhikari - (18 Nov 2021)

CRIMINAL

Calcutta High Court has refused to interfere with an order of a Single Bench (SB) staying criminal proceedings initiated against BJP MLA and Leader of the Opposition in West Bengal Assembly Suvendu Adhikari.

Tags : CALCUTTA HC   STAY OF PROCEEDINGS  

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