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Lakhimpur Kheri Case : SC Appoints Justice RK Jain To Monitor Investigation - (17 Nov 2021)

CRIMINAL

Supreme Court has appointed Justice Rakesh Kumar Jain, former judge of Punjab and Haryana High Court, to monitor the investigation in the Lakhmipur Kheri violence of October 3, which claimed the lives of 8 persons.

Tags : SUPREME COURT   LAKHIMPUR KHERI CASE   JUSTICE RK JAIN  

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