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SC In Tirupati Temple Case: Constitutional Court Can't Interfere In Daily Rituals Of Temple - (17 Nov 2021)

CIVIL

In a petition filed by a devotee alleging irregularities in the rituals at Tirupati Tirumala Temple, the Supreme Court has observed that a constitutional court cannot interfere in the daily rituals of a temple.

Tags : SC   TIRUPATI TIRUMALA TEMPLE  

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