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SC Stays Cutting Of Trees For Delhi-Dehradun Expressway Till Nov 26; Asks NGT To Decide Afresh - (17 Nov 2021)

ENVIRONMENT

Supreme Court has stayed the felling of trees of the Delhi-Dehradun expressway project till November 26 and directed the National Green Tribunal to decide the matter afresh.

Tags : FELLING OF TREES   SUPREME COURT   NGT  

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