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SC Extends Interim Protection From Arrest Granted To Kailash Vijayvargiya & Others In Rape Case - (17 Nov 2021)

CRIMINAL

Supreme Court has extended the interim protection from arrest granted earlier to BJP Leader Kailash Vijayvargiya RSS member Jisnu Basu, and Pradeep Joshi for the offence of rape by the Calcutta High Court.

Tags : SUPREME COURT   INTERIM PROTECTION FROM ARREST  

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