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Karnataka High Court Vacates Interim Injunction and Allows Netflix To Stream "Crime Stories" - (17 Nov 2021)

MEDIA AND COMMUNICATION

Karnataka High Court has vacated the ex-parte interim order granted earlier for restraining Netflix Entertainment from broadcasting, telecasting or otherwise making available the content of the Episode No.1 of the Series 1 of documentary "Crime Stories: India Detective" titled "A Murdered Mother".

Tags : KARNATAKA HIGH COURT   NETFLIX   CRIME STORIES: INDIA DETECTIVES  

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