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Easing Out Restrictions At Nizamuddin Markaz: Delhi HC Orders Joint Inspection To Demarcate Areas - (17 Nov 2021)

CIVIL

On a plea to ease out restrictions at Nizamuddin Markaz, Delhi HC has ordered for joint inspection to be carried out for the purpose of demarcation of three areas namely religious place (Masjid) where people offer namaz, the place where congregation takes place and residential area which has hostel.

Tags : DELHI HIGH COURT   NIZAMUDDIN MARKAZ   DEMARCATION OF AREAS  

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