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Deli HC Asks to Give Clean Chit to Player Manik Batra Over Non-Selection for Championship - (16 Nov 2021)

CIVIL

Delhi High Court has asked the Table Tennis Federation of India to give a clean chit to player Manika Batra, who had made a complaint against the national sports body following her non-selection for the 25th ITTF Asian Table Tennis Championships, 2021.

Tags : KARNATAKA HIGH COURT   HANDING OVER OF OLD ELECTION BUILDING  

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