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Kerala HC Quashes Sessions Court Order Imposing Time Limit on Siby Mathews' Pre-Arrest Bail - (16 Nov 2021)

CRIMINAL

Kerala High Court has set aside the 60 days time limit imposed on the pre-arrest bail granted by the Sessions Court to former DGP Siby Mathews, the fourth accused in the ISRO espionage case.

Tags : KERALA HIGH COURT   SIBY MATHEWS' PRE-ARREST BAIL  

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