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Calcutta HC Seeks Response from Suvendu Adhikari in Election Petition Against Nandigram Results - (16 Nov 2021)

ELECTION

Calcutta High Court has directed Suvendu Adhikari to submit a written submission stipulating the reasons for seeking such a transfer of the hearing of the election petition by filed by West Bengal Chief Minister Mamata Banerjee challenging BJP MLA Suvendu Adhikari's election win from the Nandigram constituency in the 2021 West Bengal Assembly Polls .

Tags : CALCUTTA HIGH COURT   NANDIGRAM RESULTS  

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