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Kerala HC: Swap Transplants are Permissible Even if Donor-Recipients Not Near Relatives - (16 Nov 2021)

LAW OF MEDICINE

Kerala High Court has ruled that swap transplants, with prior approval of the Authorisation Committee, are permissible even if each pair of donor- recipients are not near relatives, provided there exists a special reason like affection, attachment. etc. for the donor to donate their organ.

Tags : KERALA HIGH COURT   SWAP TRANSPLANTS  

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