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Madras HC Puts Interim Stay on Setting Up of New Educational Institutions by HR&CE Department - (16 Nov 2021)

EDUCATION

Madras High Court has put an interim stay on setting up of new educational institutions by the Hindu Religious & Charitable Endowments (HR&CE) Department, using surplus Temple funds, other than the four colleges that are already set up.

Tags : MADRAS HIGH COURT   SETTING UP OF NEW EDUCATIONAL INSTITUTIONS  

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