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Centre Notifies Transfer of Madras High Court Chief Justice Sanjib Banerjee to Meghalaya High Court - (16 Nov 2021)

SERVICE

Central Government has notified the transfer of Mr. Justice Sanjib Banerjee, Chief Justice, Madras High Court to Meghalaya High Court. The Supreme Court Collegium, in its meeting held on 16th September 2021, had recommended the transfer of Mr. Justice Sanjib Banerjee, Chief Justice, Madras High Court to Meghalaya High Court.

Tags : CENTRAL GOVERNMENT   TRANSFER OF MADRAS HIGH COURT CHIEF JUSTICE TO MEGHALAYA HIGH COURT  

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