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DGFT Notifies Extension of Date for Mandatory Electronic Filing of Non-Preferential CoO - (16 Nov 2021)

CIVIL

Director-General of Foreign Trade (DGFT) has notified the extension of the Date for Mandatory electronic filing of Non-Preferential Certificate of Origin (CoO) through the Common Digital Platform to 31st January 2022.

Tags : DIRECTOR-GENERAL OF FOREIGN TRADE   MANDATORY ELECTRONIC FILING OF NON-PREFERENTIAL COO  

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