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Kerala HC Dismisses Revision Petition Filed by S. Vijayan in ISRO Espionage Frame-Up Case - (16 Nov 2021)

CIVIL

Kerala High Court has dismissed a revision petition filed by S. Vijayan, former police officer and an accused in the ISRO espionage frame-up case, against the order of the Thiruvananthapuram CBI Special Court rejecting his plea for a CBI probe into his allegation that former ISRO scientist Nambi Narayanan had bribed the then CBI officials to hush up the ISRO espionage case.

Tags : KERALA HIGH COURT   ISRO ESPIONAGE FRAME-UP CASE  

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