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Supreme Court Asks to File Response in Link Canal Project Case in Tamil Nadu - (16 Nov 2021)

CIVIL

Supreme Court has asked Tamil Nadu and Puducherry to file their responses in six weeks in the case pertaining to Cauvery-Vaigai-Gundar link canal project in Tamil Nadu, which has been questioned by Karnataka.

Tags : SUPREME COURT   LINK CANAL PROJECT CASE IN TAMIL NADU  

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