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Kerala HC Dismisses Plea Alleging Nambi Narayanan Influenced CBI Officers By Entering into Deals - (15 Nov 2021)

CRIMINAL

Kerala High Court has dismissed a plea filed by former police officer S. Vijayan accusing Nambi Narayanan of influencing the CBI investigation against him by entering into land deals worth crores with the then investigating officials of the agency.

Tags : KERALA HIGH COURT   NAMBI NARAYANAN  

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