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Allahabad High Court Orders Protection for Married Woman Residing With a Man - (15 Nov 2021)

FAMILY

Allahabad High Court has directed the police authorities especially the Superintendent of Police, Gonda to protect the life and liberty of a married woman residing with another man in her protection plea claiming that she is facing threats from her family members and therefore, sought direction to the police authorities to protect her and the man.

Tags : ALLAHABAD HIGH COURT   PROTECTION FOR MARRIED WOMAN RESIDING WITH A MAN  

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