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SEBI Notifies Rules on Co-Investment Made by Investors of Alternative Investment Funds - (15 Nov 2021)

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Securities and Exchange Board of India (SEBI) has notified the Securities and Exchange Board of India (Alternative Investment Funds) (Fifth Amendment) Regulations, 2021 which is in relation to co-investment made by investors of Alternative Investment Funds.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   INVESTORS OF ALTERNATIVE INVESTMENT FUNDS  

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