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Delhi HC Directs Deputy Conservator of Forest to Examine Peepal Tree in Inderpuri Area - (12 Nov 2021)

ENVIRONMENT

Delhi High Court has directed the Deputy Conservator of Forest to examine a 60 year old Peepal tree in city's Inderpuri area, after prima facie observing that from the photographs, no danger of the tree falling could be seen nor any tilt or sagging was observed.

Tags : DELHI HIGH COURT   PEEPAL TREE IN INDERPURI AREA  

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