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Calcutta HC Allows Restricted Immersion Processions to Take Place for Jagasddhatri Puja - (12 Nov 2021)

CIVIL

Calcutta High Court has allowed for restricted immersion procession to take place for Jagaddhatri puja following all Covid-19 protocol. The Court was adjudicating upon a Public Interest Litigation (PIL) petition seeking the Court's leave to organise an immersion procession of Lord Jagaddhatri on November 14 by way of carrying out by song from Rajbari to Kadamtala Ghat.

Tags : CALCUTTA HIGH COURT   IMMERSION PROCESSIONS TO TAKE PLACE FOR JAGASDDHATRI PUJA  

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