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Patna High Court Grants Bail to Mohammad Shahabuddin - (03 Mar 2016)

Patna High Court has granted bail to Ex-RJD Lawmaker Mohammad Shahabuddin in a case relating to the killing of two brothers by drenching them in acid 12 years ago.

Tags : PATNA HIGH COURT   EX-RJD LAWMAKER MOHAMMAD SHAHABUDDIN  

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