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CBIC launches Digital Application for Scheduling of Examination of Cargo for Traders - (12 Nov 2021)

CUSTOMS

Central Board of Indirect Taxes and Customs has launched an online facility for scheduling examination of Import cargo with the aim of minimizing the physical interface of trade with Customs and other stakeholders. It is a multi-stakeholder application where Customs, CONCOR, Customs brokers, and importers on the same platform have a shared view of scheduling examination of goods. This initiative will ensure the fullest transparency alongside convenience for trade and other stakeholders.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   EXAMINATION OF CARGO FOR TRADERS  

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